Allahabad High Court
Dinesh Kumar vs State Of U.P. on 29 March, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5149 of 2011 Petitioner :- Dinesh Kumar Respondent :- State Of U.P. Petitioner Counsel :- Rajeev Kumar Uapdhyay Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
Counter affidavit filed by learned AGA today is taken record.
Rejoinder affidavit may be filed within two weeks.
List thereafter.
Order Date :- 29.3.2011 SU.