Allahabad High Court
M/S Ravi Studio And Another vs Punjab National Bank,Chowk ... on 29 March, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 18142 of 2011 Petitioner :- M/S Ravi Studio And Another Respondent :- Punjab National Bank,Chowk Branch,Allahabad And Another Petitioner Counsel :- G. K. Gupta Respondent Counsel :- D. Vaish Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Counsel for the petitioner wants to file a supplementary affidavit.
Sri D. Vaish, appears for respondents.
List in the next cause list.
Order Date :- 29.3.2011 nethra