Allahabad High Court
Badshah And Another vs State Of U.P. on 29 March, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5338 of 2011 Petitioner :- Badshah And Another Respondent :- State Of U.P. Petitioner Counsel :- S.K.Rao,O.P.Singh Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
On the request of learned AGA three weeks time is allowed for filing counter affidavit.
List thereafter.
Order Date :- 29.3.2011 SU.