Badshah And Another vs State Of U.P.

Citation : 2011 Latest Caselaw 578 ALL
Judgement Date : 29 March, 2011

Allahabad High Court
Badshah And Another vs State Of U.P. on 29 March, 2011
Bench: B.N. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5338 of 2011
 

 
Petitioner :- Badshah And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.K.Rao,O.P.Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble B.N. Shukla,J.

On the request of learned AGA three weeks time is allowed for filing counter affidavit.

List thereafter.

Order Date :- 29.3.2011 SU.