Allahabad High Court
C/M Poornanand Intermediate ... vs State Of U.P. And Others on 28 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 2327 of 2011 Petitioner :- C/M Poornanand Intermediate College And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Anand Kumar Pandey,Ashok Khar E Respondent Counsel :- C.S.C.,H.K. Singh Hon'ble V.K. Shukla,J.
Four weeks further time is allowed to respondents for filing counter affidavit.
List after four weeks.
Order Date :- 28.3.2011 SRY