C/M Poornanand Intermediate ... vs State Of U.P. And Others

Citation : 2011 Latest Caselaw 570 ALL
Judgement Date : 28 March, 2011

Allahabad High Court
C/M Poornanand Intermediate ... vs State Of U.P. And Others on 28 March, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 2327 of 2011
 

 
Petitioner :- C/M Poornanand Intermediate College And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anand Kumar Pandey,Ashok Khar E
 
Respondent Counsel :- C.S.C.,H.K. Singh
 

 
Hon'ble V.K. Shukla,J.

Four weeks further time is allowed to respondents for filing counter affidavit.

List after four weeks.

Order Date :- 28.3.2011 SRY