Allahabad High Court
Bal Ram Singh vs State Of U.P. And Another on 3 March, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- APPLICATION U/S 482 No. - 30728 of 2009 Petitioner :- Bal Ram Singh Respondent :- State Of U.P. And Another Petitioner Counsel :- Hari Pratap Gupta Respondent Counsel :- Govt. Advocate,Ravindra N.Rai Hon'ble Yogesh Chandra Gupta,J.
Learned counsel for the applicant is present. None is present for opp. party No.2.
Notice issued to the opp. party No.2 has not been received back after service.
Issue fresh notice to opp. party No.2. Steps be taken within ten days.
List on 4.4.2011.
Interim order, if any, shall continue till the next date of listing.
Order Date :- 3.3.2011 NS