Allahabad High Court
Ashok Kumar vs State Of U.P. And Others on 28 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 6462 of 2011 Petitioner :- Ashok Kumar Respondent :- State Of U.P. And Others Petitioner Counsel :- Siddharth Khare,Shri. Ashok Khare Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Six weeks' further time is allowed to respondents for filing counter affidavit.
List after six weeks.
Order Date :- 28.3.2011 SRY