Allahabad High Court
Kanchan Singh vs State Of U.P. And Another on 3 March, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- APPLICATION U/S 482 No. - 30472 of 2009 Petitioner :- Kanchan Singh Respondent :- State Of U.P. And Another Petitioner Counsel :- Ramesh Sinha Respondent Counsel :- Govt.Advocate Hon'ble Yogesh Chandra Gupta,J.
As prayed by learned AGA, two weeks' time is allowed to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List immediately after expiry of the aforesaid period.
Interim order, if any, shall continue till the next date of listing.
Order Date :- 3.3.2011 NS