Allahabad High Court
Ram Awadh Ram vs State Of U.P. & Others on 28 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SPECIAL APPEAL DEFECTIVE No. - 295 of 2011 Petitioner :- Ram Awadh Ram Respondent :- State Of U.P. & Others Petitioner Counsel :- K.K. Roy Respondent Counsel :- C.S.C.,Aparna Burman,Satish Chaturvedi Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
On the request of counsel for the appellant, put up this case as a fresh case on 30.3.2011.
Order Date :- 28.3.2011 NS