Allahabad High Court
Smt. Sunita Chaudhary vs State Of U.P. And Others on 28 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 7529 of 2011 Petitioner :- Smt. Sunita Chaudhary Respondent :- State Of U.P. And Others Petitioner Counsel :- Hemendra Pratap Singh Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Six weeks' further time is allowed to respondents for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter.
Interim order already passed is extended till the next date of listing.
Order Date :- 28.3.2011 SRY