Allahabad High Court
Rajesh Kumar Sharma vs State Of U.P. & Others on 3 March, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- APPLICATION U/S 482 No. - 203 of 2002 Petitioner :- Rajesh Kumar Sharma Respondent :- State Of U.P. & Others Petitioner Counsel :- P.K. Singh Respondent Counsel :- Govt. Advocate,Vashistha Tiwari Hon'ble Yogesh Chandra Gupta,J.
The case is passed over on the request of learned counsel for the applicants.
List on 5.4.2011 peremptorily.
Interim order, if any, shall continue till the next date of listing.
Order Date :- 3.3.2011 NS