Allahabad High Court
Pritam Singh vs State Of U.P. And Others on 28 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 6857 of 2011 Petitioner :- Pritam Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Vijendra Singh Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Heard. Arguments concluded.
Put up tomorrow for delivery of judgment.
Order Date :- 28.3.2011 SRY