Allahabad High Court
Irshad Ali vs State Of U.P. & Others on 28 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SPECIAL APPEAL No. - 444 of 2011 Petitioner :- Irshad Ali Respondent :- State Of U.P. & Others Petitioner Counsel :- Sanjeev Khare,Yashwant Singh Respondent Counsel :- C.S.C. Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
On the request of counsel for the appellant, put up this case as a fresh case on 11.4.2011.
Order Date :- 28.3.2011 NS