Allahabad High Court
Smt. Champa Devi vs State Of U.P. & Others on 28 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 61960 of 2009 Petitioner :- Smt. Champa Devi Respondent :- State Of U.P. & Others Petitioner Counsel :- Anil Kumar Pandey,Deepak K. Jaiswal Respondent Counsel :- C.S.C.,P.K. Srivastava,S.K. Srivastava,T.N. Srivastava Hon'ble V.K. Shukla,J.
Counter affidavit filed today is taken on record. Two weeks' time is allowed for filing rejoinder affidavit.
List after two weeks.
Order Date :- 28.3.2011 SRY