Allahabad High Court
U.P. Basic Shiksha Parishad At ... vs Sharat Babu Sharma on 28 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SPECIAL APPEAL No. - 454 of 2011 Petitioner :- U.P. Basic Shiksha Parishad At Allahabad & Another Respondent :- Sharat Babu Sharma Petitioner Counsel :- S.S. Bhadauriya,K. Shahi Respondent Counsel :- Hitesh Pachauri Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Admit.
Issue notice.
Till further orders of this Court, that part of the impugned order imposing cost on the appellants is stayed. It would be open to the appellants to complete the enquiry at an early date.
Order Date :- 28.3.2011 NS