Allahabad High Court
C/M Kanya Vidyalaya Kisrauli & ... vs State Of U.P. & Others on 28 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SPECIAL APPEAL No. - 448 of 2011 Petitioner :- C/M Kanya Vidyalaya Kisrauli & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- Siddharth Khare,Ashok Khare Respondent Counsel :- C.S.C.,Gautam Baghel Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
On the joint request of counsel for the parties, put up this case as a fresh case on 31.3.2011.
Order Date :- 28.3.2011 NS