Allahabad High Court
Smt. Suman Lata vs State Of U.P. & Others on 28 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SPECIAL APPEAL No. - 431 of 2011 Petitioner :- Smt. Suman Lata Respondent :- State Of U.P. & Others Petitioner Counsel :- Anil Kumar Mishra Respondent Counsel :- C.S.C.,R.P.Shukla Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
On the request of Standing Counsel, put up this case as a fresh case on 4.4.2011.
In the meantime, instructions may be obtained.
Order Date :- 28.3.2011 NS