Allahabad High Court
Phool Chand & Another vs State Of U.P. & Others on 28 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 51680 of 2009 Petitioner :- Phool Chand & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- A.B. Singh,Manish Singh Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Six weeks' further time is allowed to respondents for filing counter affidavit.
List after six weeks.
Order Date :- 28.3.2011 SRY