Allahabad High Court
Anil Kumar vs State Of U.P. on 25 March, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5775 of 2011 Petitioner :- Anil Kumar Respondent :- State Of U.P. Petitioner Counsel :- Naresh Kumar Respondent Counsel :- Govt. Advocate,Amit Misra Hon'ble B.N. Shukla,J.
List after three weeks to enable learned AGA to file counter affidavit.
Order Date :- 25.3.2011 SU.