Allahabad High Court
Rahul Kumar And Another vs State Of U.P. And Others on 25 March, 2011
Bench: Satya Poot Mehrotra, Rajesh Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- WRIT - C No. - 17388 of 2011 Petitioner :- Rahul Kumar And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Chandra Shekhar Mishra Respondent Counsel :- C.S.C.,Siddharth Hon'ble Satya Poot Mehrotra,J.
Hon'ble Rajesh Chandra,J.
It is submitted by Sri Siddharth, learned counsel for the respondent no. 3 that the matter pertains to agricultural loan.
In view of the statement made, let the Writ Petition be placed before the appropriate Bench as fresh, if possible, on 30th March, 2011.
Order Date :- 25.3.2011 M/A.