Allahabad High Court
Umesh Chand Yadav vs State Of U.P. on 25 March, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3282 of 2011 Petitioner :- Umesh Chand Yadav Respondent :- State Of U.P. Petitioner Counsel :- K.D. Tiwari Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
On the request of learned AGA list after two weeks.
Order Date :- 25.3.2011 SU.