Allahabad High Court
Raju vs State Of U.P. on 25 March, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3616 of 2011 Petitioner :- Raju Respondent :- State Of U.P. Petitioner Counsel :- M.F.Ansari Respondent Counsel :- Govt.Advocate Hon'ble B.N. Shukla,J.
Counter affidavit filed by learned AGA is taken on record.
Rejoinder affidavit may be filed within two weeks.
List thereafter.
Order Date :- 25.3.2011 SU.