Raju vs State Of U.P.

Citation : 2011 Latest Caselaw 518 ALL
Judgement Date : 25 March, 2011

Allahabad High Court
Raju vs State Of U.P. on 25 March, 2011
Bench: B.N. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3616 of 2011
 

 
Petitioner :- Raju
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- M.F.Ansari
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble B.N. Shukla,J.

Counter affidavit filed by learned AGA is taken on record.

Rejoinder affidavit may be filed within two weeks.

List thereafter.

Order Date :- 25.3.2011 SU.