Allahabad High Court
Raju Saini vs State Of U.P. on 25 March, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3240 of 2011 Petitioner :- Raju Saini Respondent :- State Of U.P. Petitioner Counsel :- Krishna Kumar Singh Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
Parcha filed by Sri SK Gupta on behalf of the applciant is taken on record.
On the request of learned AGA list after two weeks.
Order Date :- 25.3.2011 SU.