Allahabad High Court
Radhey Shyam vs State Of U.P. on 25 March, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3249 of 2011 Petitioner :- Radhey Shyam Respondent :- State Of U.P. Petitioner Counsel :- Siddhartha Varma Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
On the request of learned AGA list after two weeks.
Order Date :- 25.3.2011 SU.