Suraj Singh Alias Sainti vs State Of U.P.

Citation : 2011 Latest Caselaw 506 ALL
Judgement Date : 25 March, 2011

Allahabad High Court
Suraj Singh Alias Sainti vs State Of U.P. on 25 March, 2011
Bench: B.N. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2976 of 2011
 

 
Petitioner :- Suraj Singh Alias Sainti
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ashok Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate,Devesh Vikram
 

 
Hon'ble B.N. Shukla,J.

On the request of learned AGA list after two weeks.

Order Date :- 25.3.2011 SU.