Allahabad High Court
Subhash And Others vs State Of U.P. And Another on 3 March, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- APPLICATION U/S 482 No. - 31077 of 2009 Petitioner :- Subhash And Others Respondent :- State Of U.P. And Another Petitioner Counsel :- Atul Sisodia,Rajeev Sisodia Respondent Counsel :- Govt. Advocate,Vinod Tripathi Hon'ble Yogesh Chandra Gupta,J.
Learned counsel for the applicants is present. None is present for opp. party No.2.
Notice issued to the opp. party No.2 has not been received back after service.
Issue fresh notice to opp. party No.2. Steps be taken within ten days.
List on 25.4.2011.Counter affidavit may be filed in the meanwhile.
Interim order, if any, shall continue till the next date of listing.
Order Date :- 3.3.2011 NS