Allahabad High Court
State Of U.P. vs Shakib Khan on 24 March, 2011
Bench: Amar Saran, Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- GOVERNMENT APPEAL DEFECTIVE No. - 150 of 2005 Petitioner :- State Of U.P. Respondent :- Shakib Khan Petitioner Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble Arvind Kumar Tripathi,J.
Delay has already been condoned on 20.01.2011 but the office has not assigned a regular number.
List this matter in the next cause list.
Office should assign regular number by the said date.
Order Date :- 24.3.2011 P