Allahabad High Court
State Of U.P. vs Surendra Singh @ Bauwa on 24 March, 2011
Bench: Amar Saran, Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- GOVERNMENT APPEAL No. - 1141 of 2008 Petitioner :- State Of U.P. Respondent :- Surendra Singh @ Bauwa Petitioner Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble Arvind Kumar Tripathi,J.
Office to send reminder for record within a week by Fax and normal means.
List this matter in the week commencing 25.04.2011 along with record. The C.J.M., Hamirpur should also send an explanation why the record has not been sent.
Order Date :- 24.3.2011 P