Allahabad High Court
Sandip Rai vs State Of U.P & Others on 3 March, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- APPLICATION U/S 482 No. - 31633 of 2009 Petitioner :- Sandip Rai Respondent :- State Of U.P & Others Petitioner Counsel :- Vinod Singh,Brajesh Kumar Singh Respondent Counsel :- Govt. Advocate Hon'ble Yogesh Chandra Gupta,J.
Learned counsel for opp. party No.3 is present. None is present for the applicant.
List on 2.5.2011.
Interim order dated 7.12.2009 is vacated. Office to inform the Court concerned accordingly.
Order Date :- 3.3.2011 NS