Allahabad High Court
The Oriental Insurance Company ... vs Smt. Rita Devi & Others on 18 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 534 of 2008 Petitioner :- The Oriental Insurance Company Ltd. Respondent :- Smt. Rita Devi & Others Petitioner Counsel :- Ramesh Singh Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Delay in filing the appeal is condoned.
In case there is no other defect, office may give regular number to the appeal and the case may be listed for admission.
Order Date :- 18.3.2011 NS