Allahabad High Court
Smt. Saroj Devi And Another vs Babu Lal Agrawal on 18 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 143 of 2010 Petitioner :- Smt. Saroj Devi And Another Respondent :- Babu Lal Agrawal Petitioner Counsel :- N.L. Pandey,O.P. Misra Respondent Counsel :- Abhishek Kumar Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
This appeal has been admitted on 31.3.2010.
The appeal may be listed before the appropriate Bench.
Order Date :- 18.3.2011 NS