Allahabad High Court
Sumant Singh vs Lal Singh on 18 March, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 118 of 2011 Petitioner :- Sumant Singh Respondent :- Lal Singh Petitioner Counsel :- M.N. Singh,Mahesh Narain Singh Hon'ble Rajes Kumar,J.
As prayed, put up on 25.3.2011 as fresh.
Order Date :- 18.3.2011 OP