Allahabad High Court
Sarfraj And Others vs State Of U.P. & Another on 3 March, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- APPLICATION U/S 482 No. - 291 of 2002 Petitioner :- Sarfraj And Others Respondent :- State Of U.P. & Another Petitioner Counsel :- Shamsher Singh Respondent Counsel :- Govt. Advocate,Nasiruzzaman,R.K. Sharma Hon'ble Yogesh Chandra Gupta,J.
The case is passed over on the request of learned counsel for the applicants.
List on 31.3.2001 peremptorily.
Order Date :- 3.3.2011 NS