Sarfraj And Others vs State Of U.P. & Another

Citation : 2011 Latest Caselaw 40 ALL
Judgement Date : 3 March, 2011

Allahabad High Court
Sarfraj And Others vs State Of U.P. & Another on 3 March, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 291 of 2002
 

 
Petitioner :- Sarfraj And Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Shamsher Singh
 
Respondent Counsel :- Govt. Advocate,Nasiruzzaman,R.K. Sharma
 

 
Hon'ble Yogesh Chandra Gupta,J.

The case is passed over on the request of learned counsel for the applicants.

List on 31.3.2001 peremptorily.

Order Date :- 3.3.2011 NS