Allahabad High Court
Oriental Insurance Co. Ltd. vs Pitamber Singh & Others on 17 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2730 of 2009 Petitioner :- Oriental Insurance Co. Ltd. Respondent :- Pitamber Singh & Others Petitioner Counsel :- Ashok Kr. Jaiswal Respondent Counsel :- Vinod Kumar Upadhyay Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Steps have been taken. Office to proceed.
Order Date :- 17.3.2011 NS