Allahabad High Court
M/S Kesar Enterprises ... vs State Of U.P.Through ... on 17 March, 2011
Bench: Rajiv Sharma, Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- MISC. BENCH No. - 7115 of 2009 Petitioner :- M/S Kesar Enterprises Ltd.Through Its Authorised Signatory Respondent :- State Of U.P.Through Prn.Secy.Excise And Others Petitioner Counsel :- Dhruv Mathur,Mudit Agarwal Respondent Counsel :- C.S.C. Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J.
Allowed vide order of date passed on separate sheets, contained in Writ Petition No. 11959 (MB) of 2009 Order Date :- 17.3.2011 [Dr. Satish Chandra, J.] [Rajiv Sharma, J.] MH/-