Allahabad High Court
M/S Sir Shadi Lal Enterprises Ltd. ... vs State Of U.P. Thru Secy. Execise & ... on 17 March, 2011
Bench: Rajiv Sharma, Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- MISC. BENCH No. - 6407 of 2009 Petitioner :- M/S Sir Shadi Lal Enterprises Ltd. New Delhi Thru Auth.Sig. Respondent :- State Of U.P. Thru Secy. Execise & Others Petitioner Counsel :- Rajesh Tewari Respondent Counsel :- C.S.C. Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J.
Allowed vide order of date passed on separate sheets, contained in Writ Petition No. 11959 (MB) of 2009 Order Date :- 17.3.2011 [Dr. Satish Chandra, J.] [Rajiv Sharma, J.] MH/-