Pushpendra Singh Recruit ... vs State Of U.P. And Others

Citation : 2011 Latest Caselaw 357 ALL
Judgement Date : 17 March, 2011

Allahabad High Court
Pushpendra Singh Recruit ... vs State Of U.P. And Others on 17 March, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 6908 of 2011
 

 
Petitioner :- Pushpendra Singh Recruit Constable (O.B.C. Category)
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ram Chandra Srivastava
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Heard. Arguments concluded.

Judgment is reserved.

Order Date :- 17.3.2011 SRY