Allahabad High Court
Pushpendra Singh Recruit ... vs State Of U.P. And Others on 17 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 6908 of 2011 Petitioner :- Pushpendra Singh Recruit Constable (O.B.C. Category) Respondent :- State Of U.P. And Others Petitioner Counsel :- Ram Chandra Srivastava Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Heard. Arguments concluded.
Judgment is reserved.
Order Date :- 17.3.2011 SRY