Allahabad High Court
Rajesh Kumar & Others vs M/S Prakash Traders & Others on 16 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2483 of 2007 Petitioner :- Rajesh Kumar & Others Respondent :- M/S Prakash Traders & Others Petitioner Counsel :- M.C. Dwivedi,R.K.Misra Respondent Counsel :- Praveen Kumar Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Steps taken. Office to proceed.
Order Date :- 16.3.2011 NS