Allahabad High Court
Miss Shivani Singhal vs The Oriental Insurance Company ... on 16 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 654 of 2008 Petitioner :- Miss Shivani Singhal Respondent :- The Oriental Insurance Company Ltd. Thru' Branch Manager Petitioner Counsel :- Ravi Agrawal Respondent Counsel :- Ashutosh Srivastava Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
We have seen the office report dated 14.3.2011.
List this case before the appropriate Bench.
Order Date :- 16.3.2011 NS