Allahabad High Court
Atul Pandit vs State Of U.P. And Another on 3 March, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- APPLICATION U/S 482 No. - 1239 of 2010 Petitioner :- Atul Pandit Respondent :- State Of U.P. And Another Petitioner Counsel :- Pankaj Agrawal Respondent Counsel :- Govt. Advocate Hon'ble Yogesh Chandra Gupta,J.
As prayed, three weeks' and no more time is allowed to file rejoinder affidavit.
List on 31.3.2011 peremptorily showing the name of Sri A.N. Pandey, Advocate, as counsel for the opp. party No.2.
Interim order, if any, shall continue till the next date of listing.
Order Date :- 3.3.2011 NS