Allahabad High Court
Angan Lal vs State Of U.P. And Others on 16 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 8364 of 2011 Petitioner :- Angan Lal Respondent :- State Of U.P. And Others Petitioner Counsel :- Pankaj Kr. Srivastava Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Put up this matter on 28.03.2011.
Order Date :- 16.3.2011 SRY