Allahabad High Court
Smt. Shazia Alam vs Shri Saif Alam And Others on 15 March, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 15714 of 2011 Petitioner :- Smt. Shazia Alam Respondent :- Shri Saif Alam And Others Petitioner Counsel :- Brijesh Chandra Naik Hon'ble Rajes Kumar,J.
Issue notice to respondent nos. 1, 2 and 5, returnable at an early date. The petitioner may take steps within two weeks.
List in week commencing 2.5.2011.
Till the next date of listing, further proceeding in original suit no. 112 of 1998 (Smt. Shazia Alam Vs. Saif Alam & others) shall remain stayed.
Order Date :- 15.3.2011 OP