Smt. Shazia Alam vs Shri Saif Alam And Others

Citation : 2011 Latest Caselaw 300 ALL
Judgement Date : 15 March, 2011

Allahabad High Court
Smt. Shazia Alam vs Shri Saif Alam And Others on 15 March, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 15714 of 2011
 

 
Petitioner :- Smt. Shazia Alam
 
Respondent :- Shri Saif Alam And Others
 
Petitioner Counsel :- Brijesh Chandra Naik
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent nos. 1, 2 and 5, returnable at an early date. The petitioner may take steps within two weeks.

List in week commencing 2.5.2011.

Till the next date of listing, further proceeding in original suit no. 112 of 1998 (Smt. Shazia Alam Vs. Saif Alam & others) shall remain stayed.

Order Date :- 15.3.2011 OP