Allahabad High Court
Manish Kumar Singh And Others vs State Of U.P.And Another on 15 March, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- APPLICATION U/S 482 No. - 36616 of 2010 Petitioner :- Manish Kumar Singh And Others Respondent :- State Of U.P.And Another Petitioner Counsel :- Raghuraj Kishore,Jitendra Prasad Mishra Respondent Counsel :- Govt. Advocate Hon'ble Yogesh Chandra Gupta,J.
List is revised.. None is present for the applicants. Learned counsel for the opp. party No.2 is present.
It is informed that the learned counsel for the applicant has gone to SGPGI, Lucknow along with his brother whose condition was critical.
List on 31.3.2011.
Interim order, if any, shall continue till the date fixed.
Order Date :- 15.3.2011 NS