Allahabad High Court
Dr. Mohd. Adil Jamal And Another vs State Of U.P. And Another on 15 March, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- APPLICATION U/S 482 No. - 1282 of 2010 Petitioner :- Dr. Mohd. Adil Jamal And Another Respondent :- State Of U.P. And Another Petitioner Counsel :- M.F. Ansari,Santosh Kumar Tripathi Respondent Counsel :- Govt. Advocate Hon'ble Yogesh Chandra Gupta,J.
List is revised. None is present for the applicants.
Learned counsel for opp. party no. 2 is present.
List on 9.5.2011 before the appropriate Bench. On that date applicant No. 1 Dr. Mohd. Adil Jamal and Opp. party No. 2 Smt. Fatima Parveen, shall be present in person and shall file a joint affidavit in support of the compromise entered into between the parties before the Mediation Centre.
Interim order, if any, shall continue till the date fixed.
Order Date :- 15.3.2011 NS