Allahabad High Court
Mam Chand And Others vs State Of U.P.And Another on 15 March, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- APPLICATION U/S 482 No. - 88 of 2010 Petitioner :- Mam Chand And Others Respondent :- State Of U.P.And Another Petitioner Counsel :- Vinod Tripathi,Yatindra Respondent Counsel :- Govt. Advocate,P.K.Singh Hon'ble Yogesh Chandra Gupta,J.
Learned counsel for the applicants and learned counsel for the opp. party No.2 are present. The matter has already been compromised between the parties before the Mediation Centre.
List on 2.5.2011 before the appropriate Bench. On that date, applicant No.1-Mam Chand and opp. party No.2-Smt. Abhilasha shall be present in person and file a joint affidavit in support of their compromise.
Interim order, if any, shall continue till the date fixed.
Order Date :- 15.3.2011 NS