Allahabad High Court
Amit Kumar And Others vs State Of U.P. And Another on 15 March, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- APPLICATION U/S 482 No. - 3507 of 2010 Petitioner :- Amit Kumar And Others Respondent :- State Of U.P. And Another Petitioner Counsel :- Kameshwar Singh Respondent Counsel :- Govt. Advocate Hon'ble Yogesh Chandra Gupta,J.
As prayed by learned counsel for the applicants, list on 10.5.2011 before the appropriate Bench.
Order Date :- 15.3.2011 NS