Allahabad High Court
Shaukeen And Others vs State Of U.P.And Another on 15 March, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- APPLICATION U/S 482 No. - 36128 of 2010 Petitioner :- Shaukeen And Others Respondent :- State Of U.P.And Another Petitioner Counsel :- Jai Singh Chandel Respondent Counsel :- Govt.Advocate Hon'ble Yogesh Chandra Gupta,J.
List is revised. Learned counsel for the applicants is present. None is present for opp. party No.2.
Notices sent to opp. party No.2 has not received back after execution.
Issue fresh notice to opp. party No.2 by R.P.A.D. Steps be taken within ten days.
Let counter affidavit be filed by the respondents within three weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List on 18.5.2011.
Interim order, if any, shall continue till the date fixed.
Order Date :- 15.3.2011 NS