Allahabad High Court
Virendra Singh vs State Of U.P. And Others on 14 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 65266 of 2010 Petitioner :- Virendra Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Suresh Chandra Dwivedi Respondent Counsel :- C. S. C.,Pavan Kumar Srivastava Hon'ble V.K. Shukla,J.
Four weeks and no more time is allowed to learned standing counsel for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter.
Interim order already passed is extended till the next date of listing.
Order Date :- 14.3.2011 SRY