Allahabad High Court
Shyam Sundar Meth vs State Of U.P. & Another on 14 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 20606 of 2010 Petitioner :- Shyam Sundar Meth Respondent :- State Of U.P. & Another Petitioner Counsel :- A.P.N. Giri Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
List this petition after two weeks.
Interim order already passed is extended till the next date of listing.
Order Date :- 14.3.2011 SRY