Allahabad High Court
Ravindra Kumar Singh vs State Of U.P. And Others on 14 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 59651 of 2010 Petitioner :- Ravindra Kumar Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Siddharth Varma Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
List this case in the next cause list.
Interim order already passed is extended till the next date of listing.
Order Date :- 14.3.2011 SRY