Allahabad High Court
Khem Chandra (Deceased) & Others vs Kaushal Kishore Sharma & Others on 14 March, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- CIVIL REVISION No. - 107 of 2011 Petitioner :- Khem Chandra (Deceased) & Others Respondent :- Kaushal Kishore Sharma & Others Petitioner Counsel :- Sunil Kumar Hon'ble Rajes Kumar,J.
Issue notice to respondent nos. 1/1, 1/2 & 1/3 returnable at an early date.
List in week commencing 25.4.2011.
Till the next date of listing, further proceeding in Execution Case No. 1 of 1997 shall remain stayed.
Order Date :- 14.3.2011 OP